Jharkhand High Court
Ramjivan Singh vs The State Of Jharkhand .... .... ... on 18 April, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A.B.A. No.9176 of 2022
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Ramjivan Singh .... .... .... Petitioner Versus The State of Jharkhand .... .... ....Opposite Party
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Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Petitioner : Mr. Pramod Kr. Jha, Advocate For the State : Mrs. Snehlika Bhagat, Addl.P.P
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Order No.06 Dated- 18.04.2023 Call for up-to-date case diary and complete medical report of the deceased along with post-mortem report, if any from the court concerned within two weeks and lists this case thereafter.
Until further orders, petitioner is protected from arrest in connection with Budhai P.S. Case No.20 of 2022.
(Pradeep Kumar Srivastava, J.) Pappu/