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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(4)(vii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(vii)a provision in regard to such other matters as may have the effect of reducing the financial strain on the Vishwavidyalaya.