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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(b) in Maharashtra Legislature Members' Pension Act, 1976

(b)a member of the Bombay Legislative Assembly, nominated to that Assembly, on or after the said date [* * *] [The words 'if such member was during the period of his membership permanently residing in any area which forms part of the State of Maharashtra' were deleted by Maharashtra 53 of 1977, section 2(a).]