Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87E] [Entire Act] State of Goa - Subsection Section 87E(d) in The Goa, Daman and Diu Public Health Act, 1985 (d)retain the second sample for production, in any event before the Court of law, before whom, if any, proceedings are in process, under this Chapter.
