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Madhya Pradesh High Court

Smt. Poonam Sharma vs The State Of Madhya Pradesh on 20 January, 2026

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                                                 1                                    WP-4299-2024
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT INDORE
                                                         WP No. 27944 of 2023

(HARSH GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) WP/13191/2020, WP/2811/2021, WP/2901/2021, WP/24124/2021, WP/11532/2022, WP/12464/2022, WP/13183/2022, WP/14304/2022, WP/14413/2022, WP/16023/2022, WP/742/2023, WP/9852/2023, WP/10046/2023, WP/10047/2023, WP/12843/2023, WP/14792/2023, WP/15644/2023, WP/15650/2023, WP/15652/2023, WP/15655/2023, WP/17545/2023, WP/27931/2023, WP/27943/2023, WP/27945/2023, WP/29656/2023, WP/29659/2023, WP/4299/2024, WP/32519/2025, WP/35897/2025, WP/36182/2025 Dated : 20-01-2026 Parties through their counsel.

Due to paucity of time, the matter could not be heard.

Parties submit that the pleadings are complete.

List the matter for final arguments on 29.01.2026. Interim relief, if any, shall continue till the next date of hearing.

                             (VIJAY KUMAR SHUKLA)                                     (ALOK AWASTHI)
                                     JUDGE                                                JUDGE
                          Vindesh




Signature Not Verified
Signed by: VINDESH
RAIKWAR
Signing time: 21-Jan-26
12:21:23 PM