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State of Odisha - Section

Section 24 in The Orissa Boat Rules, 2004

24. Schedule of Crew for Cargo Boats.

- Every cargo boat plying shall carry a minimum crew as given below :-
(a)For a boat not more than 10 Tons burden-4 Men including Manjhi
(b)Above 10 Tons but not exceeding 20 Tons-5 Men including Manjhi
(c)Above 20 Tons but not exceeding 30 Tons-6 Men including Manjhi
(d)Above 30 Tons-7 Men including Manjhi :
Provided that when cargo boats are in tow for a towing launch half the above crew shall be considered sufficient :Provided further that when boats are laid up, there shall be in charge of them sufficient crew to look after them.