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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(2) in The Orissa Veterinary Council Rules, 1997

(2)Every application shall accompanied by a registration fee of Rs. 25 (Twenty-five) through Bank Draft/Indian Postal Order drawn in favour of Register, Orissa Veterinary Council along with a service charge of rupees fifty only.