Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 31 in Rajasthan Official Trustees Rules, 1956 31. Report by official Trustee to State Government. - The Official Trustee shall in January every year submit to the State Government a report in the form in Schedule III to these Rules.
