Delhi High Court - Orders
Indane Lpg Distributors Association vs Delhi Development Authority And Others on 8 April, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11300/2023, CM APPL. 43954/2023, CM APPL.
57711/2023 & CM APPL. 64969/2023
INDANE LPG DISTRIBUTORS ASSOCIATION .....Petitioner
Through: Mr Pushkar Khanna and Ms
Samvartika Pathak, Advs.
versus
DELHI DEVELOPMENT AUTHORITY AND
OTHERS .....Respondents
Through: Mr. Saran Suri, Ms. Ruchi Jain & Ms.
Aastha Pitale, Advs.
Mr. Amit Tiwari, CGSC, Ms. Ayushi
Srivastava, Mr. Ayush Tanwar, Mr.
Arpan Narwal, Mr. Kushagra Malik,
Advs.
Mr Sanjay Vashishtha & Mr
Siddhartha Goswami, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 08.04.2026
1. At request of learned counsel for the petitioner, re-notify on 14.07.2026.
2. In the meantime, let the rejoinder be filed before the next date of hearing.
3. DDA will get instructions if the dispute in question can be referred to Administrative Mechanism For Resolution of CPSES (Central Public Sector Enterprises) Disputes (AMRCD).
JASMEET SINGH, J APRIL 8, 2026/NG This is a digitally signed order.
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