Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 3 in The Industrial Disputes (West Bengal Amendment) Act, 1961 3. Amendment of the First Schedule to Act 14 of 1947. - In the First Schedule to the said Act, after item No. 10, the following item shall be added, namely :-"11. Oxygen and acetylene.".
