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State of Rajasthan - Section

Section 72 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

72. Foodstuff to be served in the canteen.

- The foodstuffs and other items to be served in the canteen, referred to in sub-rule (1) of Rule 71, shall be in conformity with the normal dietary habits of the building workers.