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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(z) in The Dam Safety Act, 2021

(z)"State Dam Safety Organisation" means the State Dam Safety Organisation established under section 14; and
(za)"vulnerability and hazard classification" means the system or systems of classifying dams on the basis of their condition, location, damage or hazard potential.