Bombay High Court
Shri Shahu Appasaheb Kachare And Ors vs Tahsildar Barshi Solapur And Ors on 21 September, 2021
Author: Milind N. Jadhav
Bench: S.J. Kathawalla, Milind N. Jadhav
30. civil wp 2194-21 ++.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2194 OF 2021
WITH
INTERIM APPLICATION NO. 1406 OF 2021
Shahu Appasaheb Kachare and Ors. .. Petitioners
Versus
Tahsildar, Tal. Barshi, Dist. Solapur & Ors. .. Respondents
WITH
WRIT PETITION NO. 3631 OF 2021
Prakash Hanumant Badgude .. Petitioner
Versus
State of Maharashtra .. Respondent
....................
Mr. A.B. Tajane for the Petitioners in WP No. 2194 of 2021
Mr. P.S. Dani, Senior Advocate a/w. Mr. V.S. Deokar for the
Intervenors in WP No.2194 of 2021 and for the Petitioner In WP
No. 3631 of 2021
Ms. M.P. Thakur, AGP for the State
Mr. Manish R. Bohra a/w. Ms. Priyanka Chavan i/by Mr. S. B.
Shetye for Respondent No. 4 - State Election Commission
...................
CORAM : S.J. KATHAWALLA &
MILIND N. JADHAV, JJ.
DATE : SEPTEMBER 21, 2021. P.C.:
Stand over to 18th October, 2021. In the meantime, earlier order to continue.
[ MILIND N. JADHAV, J. ] [ S. J. KATHAWALLA, J. ] Digitally signed by RAVINDRA RAVINDRA MOHAN MOHAN AMBERKAR Date: 2021.09.22 AMBERKAR 14:52:35 +0530 1 of 1