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Bombay High Court

Shri Shahu Appasaheb Kachare And Ors vs Tahsildar Barshi Solapur And Ors on 21 September, 2021

Author: Milind N. Jadhav

Bench: S.J. Kathawalla, Milind N. Jadhav

                                                                                                 30. civil wp 2194-21 ++.doc

R.M. AMBERKAR
(Private Secretary)
                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                           CIVIL APPELLATE JURISDICTION

                                                     WRIT PETITION NO. 2194 OF 2021
                                                                 WITH
                                                  INTERIM APPLICATION NO. 1406 OF 2021

                      Shahu Appasaheb Kachare and Ors.                                         .. Petitioners
                                  Versus
                      Tahsildar, Tal. Barshi, Dist. Solapur & Ors.                             .. Respondents

                                                                    WITH
                                                        WRIT PETITION NO. 3631 OF 2021

                      Prakash Hanumant Badgude                                                 .. Petitioner
                                 Versus
                      State of Maharashtra                                                     .. Respondent

                                                  ....................
                       Mr. A.B. Tajane for the Petitioners in WP No. 2194 of 2021
                       Mr. P.S. Dani, Senior Advocate a/w. Mr. V.S. Deokar for the
                        Intervenors in WP No.2194 of 2021 and for the Petitioner In WP
                        No. 3631 of 2021
                       Ms. M.P. Thakur, AGP for the State
                       Mr. Manish R. Bohra a/w. Ms. Priyanka Chavan i/by Mr. S. B.
                        Shetye for Respondent No. 4 - State Election Commission
                                                                   ...................

                                                                     CORAM               : S.J. KATHAWALLA &
                                                                                           MILIND N. JADHAV, JJ.

DATE : SEPTEMBER 21, 2021. P.C.:

Stand over to 18th October, 2021. In the meantime, earlier order to continue.
[ MILIND N. JADHAV, J. ] [ S. J. KATHAWALLA, J. ] Digitally signed by RAVINDRA RAVINDRA MOHAN MOHAN AMBERKAR Date: 2021.09.22 AMBERKAR 14:52:35 +0530 1 of 1