Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(b) in Kerala Industrial Single Window Clearance Boards & Industrial Township Area Development Act, 1999 (b)any defect or irregularity in the appointment of a person acting as a member of any such Board or Sub Committee; or
