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Madhya Pradesh High Court

M/S Shree Geeta Taxtile Mills Pvt. Ltd. A ... vs Bank Of Inaida on 4 March, 2022

Author: Sheel Nagu

Bench: Sheel Nagu, Maninder S Bhatti

                              1
     IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                              BEFORE
                 HON'BLE SHRI JUSTICE SHEEL NAGU
                                 &
              HON'BLE SHRI JUSTICE MANINDER S BHATTI
                       ON THE 4th OF MARCH, 2022

                   WRIT PETITION No. 2082 of 2022

       Between:-
1.     M/S SHREE GEETA TAXTILE MILLS PVT. LTD. A
       COMPANY    INCORPORATED      UNDER   THE
       PROVISIONS OF THE COMPANIES ACT 1956
       HAVING THROUGH ITS DIRECTOR / AUTHORISED
       SIGNATORY SHRI ANURODH MITTAL HAVING ITS
       REGISTERED OFFICE AT 295/2 GRAM AMAGRID,
       ALAMGANJ    GANPATI    NAKA    BURHANPUR
       (MADHYA PRADESH)

2.     SHRI ANURODH MITTAL S/O SHRI RAMDHARI
       MITTAL , AGED ABOUT 44 YEARS, OCCUPATION:
       NILK R/O AMBIKA SADAN 19/20 VIJAY NAGAR
       LALBAGH ROAD BURHANPUR M.P. (MADHYA
       PRADESH)

3.     SHRI ANURAG MITTAL S/O SHRI RAMDHARI
       MITTAL , AGED ABOUT 41 YEARS, OCCUPATION:
       NIL R/O AMBIKA SADAN 19/20 VIJAY NAGAR
       LALBAGH ROAD BURHANPUR M.P. (MADHYA
       PRADESH)

4.     SHRI RAMDHARI MITTAL S/O LATE SHRI
       SHRINIWAS MITTAL , AGED ABOUT 69 YEARS,
       OCCUPATION: NIL R/O AMBIKA SADAN 19/20
       VIJAY NAGAR LALBAGH ROAD BURHANPUR M.P.
       (MADHYA PRADESH)

5.     SMT. GEETA DEVI MITTAL W/O SHRI RAMDHARI
       MITTAL , AGED ABOUT 66 YEARS, OCCUPATION:
       NIL R/O AMBIKA SADAN 19/20 VIJAY NAGAR
       LALBAGH ROAD BURHANPUR M.P. (MADHYA
       PRADESH)

6.     SMT. JYOTI MITTAL W/O SHRI ANURODH MITTAL
       , AGED ABOUT 43 YEARS, OCCUPATION: NIL R/O
       AMBIKA SADAN 19/20 VIJAY NAGAR LALBAGH
       ROAD BURHANPUR M.P. (MADHYA PRADESH)

7.     SMT. ANITA MITTAL W/O SHRI ANURAG MITTAL ,
       AGED ABOUT 40 YEARS, OCCUPATION: NIL R/O
       AMBIKA SADAN 19/20 VIJAY NAGAR LALBAGH
       ROAD BURHANPUR M.P. (MADHYA PRADESH)

8.     SHRI MANISH BACHUKA S/O SHRI BASANT
       KUMAR BACHUKA , AGED ABOUT 44 YEARS,
       OCCUPATION: NIL R/O NEW RADHA KISHAN PLOT
       AKOLA (MH) (MAHARASHTRA)

9.     SMT. POONAM TILANI W/O SHRI DIPU TILANI ,
       AGED ABOUT 44 YEARS, OCCUPATION: NIL R/O H.
       NO. 26 GURUNANAK WARD MEGHAN CAMP
                            2
        SINDHI COLONY BURHANPUR M.P. (MADHYA
        PRADESH)

10.     SMT. DEEPTI TILANI W/O SHRI SANDEEP TILANI ,
        AGED ABOUT 41 YEARS, OCCUPATION: NIL R/O H.
        NO. 26 GURUNANAK WARD MEGHAN CAMP
        SINDHI COLONY BURHANPUR M.P. (MADHYA
        PRADESH)

11.     M/S SHREE GEETA (INDIA) INFRA A PARTNERSHIP
        C O N C E R N THROUGH ITS PARTNER SHRI
        ANURODH MITTAL OFFICE AT G-4 SHREERAM
        APARTMENT LALBAGH ROAD BURHANPUR M.P.
        (MADHYA PRADESH)

                                                                 .....PETITIONERS
        (BY SHRI AKSHAT AGRAWAL, ADVOCATE)

        AND

1.      BANK OF INAIDA THROUGH ITS CHIEF MANAGER
        AND AUTHORISED OFFICER BURHANPUR MAIN
        BRANCH NEAR SHANWARA GATE BURHANPUR
        (MADHYA PRADESH)

2.      BANK OF INDIA THROUGH ITS AUTHORISED
        OFFICER KHANDWA ZONAL OFFICE PT. MAKHAN
        LALA CHATURVEDI MARG ANAND NAGAR
        KHANDWA M.P. (MADHYA PRADESH)

3.      BANK OF BARODA THROUGH ITS BRANCH
        M ANAGER BURHANPUR BRANCH NEAR SHANI
        MANDIR SHAH BAZAR BURHANPUR M.P.
        (MADHYA PRADESH)

4.      DISTRICT MAGISTRATE BURHANPUR DISTRICT
        BURHANPUR M.P. (MADHYA PRADESH)

5.      TEHSILDAR AND EXECUTIVE MAGISTRATE
        BURHANPUR TEHSIL AND DISTRICT BURHANPUR
        M.P. (MADHYA PRADESH)

6.      DEBTS RECOVERY TRIBUNAL THROUGH ITS
        R EGISTR AR 797-II SHANTIKUNJ SOUTH CIVIL
        LINES JABALPUR M.P. (MADHYA PRADESH)

                                                                .....RESPONDENTS
        (BY PRAVEEN KUMAR CHATURVEDI, ADVOCATE)

      This petition coming on for orders this day, JUSTICE SHEEL NAGU
passed the following:
                                     ORDER

Learned counsel for the petitioners at the very outset prays for withdrawal of this petition with liberty to pursue the Securitisation application preferred before the DRT, Jabalpur which has since become functional.

With the aforesaid liberty, present petition stands dismissed as withdrawn.

                            3




            (SHEEL NAGU)       (MANINDER S BHATTI)
                JUDGE                JUDGE
      sp
SAVITRI PATEL
2022.03.07 11:42:38
+05'30'