Supreme Court - Daily Orders
National Highways Authority Of India vs K.K.Sarin . on 12 January, 2010
ITEM NO.85 REGISTRAR COURT.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ASHOK MENON
Petition(s) for Special Leave to Appeal (Civil) No(s).14777/2009
NATIONAL HIGHWAYS AUTHORITY OF INDIA Petitioner(s)
VERSUS
K.K.SARIN & ORS. Respondent(s)
(With prayer for interim relief and office report )
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
M/S. M.V. Kini & Associates,Adv.
Mr. Mukesh Kumar, Adv.
For Respondent(s)
Ms. Kiran Suri,Adv.
Mr. Nazneen Ahmed, Adv.
UPON hearing counsel the Court made the following
O R D E R
Respondent No.4 has appeared and filed counter affidavit. Respondent Nos. 1 and 3 have been served, but there is no appearance for them.
Await service of notice on Respondent No.2. Counsel for the Petitioner is directed to file affidavit together with proof of dasti service.
List the matter on 09.02.2010.
(Ashok Menon) Registrar PS