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Delhi High Court - Orders

Reckitt Benckiser (India) Pvt. Limited ... vs Wipro Enterprises (P) Limited on 9 May, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                    $~28
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      CS(COMM) 258/2023
                           RECKITT BENCKISER (INDIA) PVT. LIMITED & ANR.
                                                                  ..... Plaintiffs
                                        Through: Mr. C.M. Lall, Sr. Adv. with
                                        Ms. Nancy Roy, Ms. Aastha Kakkar, Mr.
                                        Prashant, Ms. Nida Khanam and Ms.
                                        Ananya Chug, Advs.

                                             versus

                           WIPRO ENTERPRISES (P) LIMITED          ..... Defendant
                                        Through: Mr. Akhil Sibal, Sr. Adv. with
                                        Mr. Ankur Sangal, Ms. Pragya Mishra, Ms.
                                        Trisha Nag, Ms. Sanya Kumar and Ms.
                                        Asavari Jain, Advs.

                           CORAM:
                           HON'BLE MR. JUSTICE C.HARI SHANKAR
                                             ORDER

% 09.05.2023 I.A. 8257/2023 (Order XXXIX Rules 1 and 2 of the CPC)

1. Both sides have been heard.

2. Judgment reserved, to be pronounced on 15th May 2023.

C. HARI SHANKAR, J.

MAY 9, 2023 dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:10.05.2023 12:45:09