Delhi High Court - Orders
Reckitt Benckiser (India) Pvt. Limited ... vs Wipro Enterprises (P) Limited on 9 May, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 258/2023
RECKITT BENCKISER (INDIA) PVT. LIMITED & ANR.
..... Plaintiffs
Through: Mr. C.M. Lall, Sr. Adv. with
Ms. Nancy Roy, Ms. Aastha Kakkar, Mr.
Prashant, Ms. Nida Khanam and Ms.
Ananya Chug, Advs.
versus
WIPRO ENTERPRISES (P) LIMITED ..... Defendant
Through: Mr. Akhil Sibal, Sr. Adv. with
Mr. Ankur Sangal, Ms. Pragya Mishra, Ms.
Trisha Nag, Ms. Sanya Kumar and Ms.
Asavari Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 09.05.2023 I.A. 8257/2023 (Order XXXIX Rules 1 and 2 of the CPC)
1. Both sides have been heard.
2. Judgment reserved, to be pronounced on 15th May 2023.
C. HARI SHANKAR, J.
MAY 9, 2023 dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:10.05.2023 12:45:09