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State of Punjab - Section

Section 46 in The Punjab Minor Mineral Concession Rules, 1964

46. Delegation.

- The Government may, by notification in the official Gazette, direct that any powers exercisable by the Director under these rules may also be exercised, in such cases and subject to such conditions, if any, as may be specified in the notification, by an officer of the Director of Industries, as may be specified therein.