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[Cites 0, Cited by 33] [Article 371(2)] [Article 371] [Constitution]

Constitution Subarticle

Article 371(2)(c) in Constitution of India

(c)an equitable arrangement providing adequate facilities for technical education and vocational training, and adequate opportunities for employment in service under the control of the State Government, in respect of all the said areas, subject to the requirements of the State as a whole.