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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(13) in Assam Panchayat Act, 1994

(13)Rural Roads And Inland Waterways. - (i) construction and maintenance of roads other than National and State Highways;
(ii)bridges and culvert coming under roads other than National and State Highways;
(iii)construction and maintenance of office building of the Zilla Parishad;
(iv)identification of major link roads connecting markets, educational institutions, health centers;
(v)organizing voluntary surrender of land for new roads and widening of existing road.