Section 41(2)(h) in The Airports Authority Of India Act, 1994

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(h) in The Airports Authority Of India Act, 1994

(h)the form in which a report giving an account of its activities shall be prepared and submitted by the Authority to the Central Government under sub-section (1) of section 29; and

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Union of India - Subsection

Section 41(2)(h) in The Airports Authority Of India Act, 1994