Allahabad High Court
Devendra Singh vs District Judge Mainpuri And 18 Others on 9 May, 2022
Author: Vipin Chandra Dixit
Bench: Vipin Chandra Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - C No. - 40106 of 2013 Petitioner :- Devendra Singh Respondent :- District Judge Mainpuri And 18 Others Counsel for Petitioner :- Yogish Kumar Saxena Counsel for Respondent :- C.S.C.,P.K. Srivastava Hon'ble Vipin Chandra Dixit,J.
Sri Siddharth Srivastava, Advocate holding brief of Sri Yogish Kumar Saxena, learned counsel for petitioner submits that due to passage of time, the present petition has become infructuous and it may be dismissed as infructuous.
In view of statement of learned counsel for petitioner, the present writ petition is dismissed as infructuous.
Interim order, if any, stands vacated.
Order Date :- 9.5.2022 Kpy