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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(a) in The Central Government Account (Receipts and Payments) Rules, 1983

(a)the bank's working day next to the date of the cheque if the cheque does not bear superscription in terms of Note 2 or