Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

The Project Director- Cum- Se-Pwd vs Chandra Shekhar And Anr on 18 September, 2019

Author: Abhay Chaturvedi

Bench: Abhay Chaturvedi

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 S.B. Civil Misc. Appeal No. 1250/2017

                                   The Project Director- Cum- Se-Pwd
                                                                                                     ----Appellant
                                                                      Versus
                                   Chandra Shekhar And Anr.
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Jh lqjsUnzflag jkBkSM+ okLrs Jh dj.kflag
                                                                  jktiqjksfgr] vfrfjDr egkf/koDrk A
                                   For Respondent(s)        :     Jh jes"k iqjksfgrA


                                             HON'BLE MR. JUSTICE ABHAY CHATURVEDI

Order 18/09/2019 fuosnu vuqlkj i=koyh pkj lIrkg i"pkr~ lwphc) dh tk;sA (ABHAY CHATURVEDI),J 85-AK/-

(Downloaded on 18/09/2019 at 08:57:11 PM)

Powered by TCPDF (www.tcpdf.org)