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Union of India - Section
Section 059 in The Official Trustees Act, 1913
059.
[27 th February , 1913]...An Act to consolidate and amend the law constituting the office of Official Trustee.[* * *] [Preamble omitted by Act 48 of 1964, Section 2 (w.e.f. 25.12.1964).]| Enforced form Ist April, 1914. |