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Union of India - Section

Section 059 in The Official Trustees Act, 1913

059.

[27 th February , 1913]...An Act to consolidate and amend the law constituting the office of Official Trustee.[* * *] [Preamble omitted by Act 48 of 1964, Section 2 (w.e.f. 25.12.1964).]
Enforced form Ist April, 1914.