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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(1)(b) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(b)In the case of establishments in which the number of contract labour exceed fifty - each first aid box shall contain be following equipment, namely :-
(i)Twelve small sterilized dressings.
(ii)Six medium size sterilized dressings.
(iii)Six large size sterilized dressings.
(iv)Six large size sterilized burn dressing.
(v)Six (15gms.) packets sterilized cotton wool.
(vi)One (60ml.) bottle containing a two per cent alcoholic solution of iodine.
(vii)One (60ml.) bottle containing salvolatile having the dose and mode of administration indicated on the lable.
(viii)One roll of adhesive plaster.
(ix)One snake bite lancet.
(x)One (30 gms.) bottle of potassium permangnate crystals.
(xi)One pair of scissors.
(xii)One copy of the first aid leaflet issued by the Director General, Factory Advice Service and Labour Institutes, Government of India.
(xiii)One bottle containing 100 tablets (each of 6 grains) of aspirin.
(xiv)Ointment for burns.
(xv)One bottle of suitable surgical anti-septic solution.