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State of Uttar Pradesh - Section

Section 34 in Uttar Pradesh Chit Funds Act, 1975

34. Filling of consent with Registrar.

- A true copy of every consent mentioned in sub-section (1) of section 20 or in clause (b) of section 33 with the date of such consent, shall be filed by the foreman or by the remaining foreman or foremen with the Registrar within fourteen days from the date of such consent.