Delhi High Court - Orders
Indian Oil Corporation Limited And ... vs All India Petroleum Dealers ... on 27 April, 2021
Author: Jasmeet Singh
Bench: Chief Justice, Jasmeet Singh
$~5 to 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 24/2021, CM APPL. 1843/2021 & CM APPL. 15104/2021
INDIAN OIL CORPORATION LIMITED AND OTHERS
..... Appellants
Through: Mr. Parijat Sinha, Mr. Rudra Dutta,
Advs.
versus
ALL INDIA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: Mr. Kumar Utkarsh, Adv
Mr. G. Sivabalamurugan for Caveator/Resp.
Mr. Ripudaman Bhardwaj, CGSC with Mr.
Kushagra Kumar Adv for R- 3
6
+ LPA 30/2021 & CM APPL. 2389/2021
INDIAN OIL CORPORATION LIMITED AND OTHERS
..... Appellants
Through: Mr. Parijat Sinha, Mr. Rudra Dutta,
Advs.
versus
ALL HARYANA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar Adv for R- 3
7
+ LPA 31/2021, CM APPL. 2392/2021 & CM APPL. 12432/2021
INDIAN OIL CORPORATION LIMITED AND OTHERS
Signature Not Verified
Digitally Signed By:AMIT
ARORA
Signing Date:05.05.2021
11:16:31
..... Appellants
Through: Mr. Parijat Sinha, Mr. Rudra Dutta,
Advs.
versus
BIHAR PETROLEUM DEALERS ASSOCIATION
AND ANOTHER ..... Respondents
Through: Mr. Kumar Utkarsh, Adv for R-1
Mr. Ripudaman Bhardwaj, CGSC with Mr.
Kushagra Kumar Adv for R- 3
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 27.04.2021 Proceedings in the matter have been conducted through video conferencing.
List on 25.05.2021 Interim order shall continue to be operative till the next date of hearing.
CHIEF JUSTICE JASMEET SINGH, J APRIL 27, 2021 ms/sr Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:05.05.2021 11:16:31