Section 1(4) in Himachal Pradesh Infrastructure Develoment Act, 2001
(4)It shall [come into force on such date] [Act came into force from 28th day of January, 2002 vide Notification No. Fin. IF-(C) 45-1/99, dated 28th January, 2002.] as the State Government may, by notification, in the Official Gazette, appoint.
