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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(e) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(e)take such other action, within the time limit and in the manner, as may be required under these regulations or as may be directed by the Authority.