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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(2)No ship carrying containers containing dangerous or hazardous cargo on board shall enter the port unless the containers are stowed and so documented according to the applicable provisions of the International Maritime Dangerous Goods code.