Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 13 in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

13. Endorsement on Continuous Discharge Certificates.

- The Shipping Master when so required by a seaman holding a certificate of efficiency as lifeboatman; shall endorse the fact in the Continuous Discharge Certificate of the seaman; in every such case, the Shipping Master shall also make the necessary endorsement in the Register of Continuous Discharge Certificates maintained in his office.