Rajasthan High Court - Jodhpur
Amit Jain vs Iase Deemed Uninersity on 20 November, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 16014/2021 Amit Jain
----Petitioner Versus Iase Deemed Uninersity
----Respondent For Petitioner(s) : Mr. Himanshu Choudhary For Respondent(s) :
JUSTICE DINESH MEHTA Order 20/11/2021 Issue notice. Issue notice of stay application also, returnable on 09.12.2021.
Notices be given 'dasti' to learned counsel for the petitioner, if so desired.
(DINESH MEHTA),J 38-skm/-
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