Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] NCT Delhi - Subsection Section 160(2) in The Delhi School Education Rules, 1973 (2)No fee shall also be charged from the children of the employees of the aided school who have retired from service or have died.
