Section 9 in All India Institute of Medical Sciences Regulations, 2019
9. Terms of office of members of Governing Body.
(1)The term of office of a member other than an ex-office member of the Governing Body shall be five years subject to his continuance as a member of the Institute and an out-going member shall be eligible for re-election.(2)Casual vacancies of elected members shall be filled by election by the Institute for the remaining period of the vacancy.
