Section 23 in Tamil Nadu Entertainments Tax Rules, 1939
23.
The tickets shall be numbered and they shall run on consecutively from performance to performance until the series is completed:[Provided that, if in any place of entertainment, the system of advance booking is in force, the tickets for each performance in a day may be serially numbered and each such series of tickets shall run on consecutively from performance to performance for which they are numbered until the series is completed.] [Substituted by G.O. No. 2781, Revenue, dated the 7th September 1955.][Explanation. - For the purpose of this rule, a series of tickets shall contain the number of tickets from 1 to 1,00,000 and each such series of tickets shall be distinguished by one or more letter of the alphabets.] [Inserted by G.O. Ps. No. 219, Revenue, dated the 26th January 1972.]
