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[Cites 0, Cited by 0] [Section 1034] [Entire Act]

Bengal Presidency - Subsection

Section 1034(c) in Police Regulations, Bengal , 1943

(c)After the close of the month the Diet Sarkar will ascertain from the bed-head tickets the number of days for which hospital diet was supplied to each officer above the rank of Assistant Sub-Inspector and calculate the total number of days each patient was dieted in the hospital. The statement in Form "B" will then be filled accordingly.