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[Cites 0, Cited by 0] [Section 492] [Entire Act]

State of Jharkhand - Subsection

Section 492(1) in Bihar Education Code, 1961

(1)Candidates for the public examinations are required to pay the following fees.-
Name of examination     Fee.
      Rs.
Wastania Examination .. .. *1
Fauqania Examination .. .. 2
Maulavi Examination .. .. 3
Alim Examination .. .. 4
Fazil Examination .. .. 5
* Now see new scale of pay.(G. O. no. 1884-E., dated the 5th October 1937.)