Bombay High Court
Pr Commissioner Of Income Tax - 20 vs J J Hospital And Grant Medical College ... on 10 December, 2018
Bench: Akil Kureshi, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 800 OF 2016
Pr Commissioner Of Income Tax - 20 ....Appellants
V/S
J J Hospital And Grant Medical College ....Respondent
Employee Co-operative Credit Society Ltd Padma Divakar For Appellants CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 10th December, 2018 P.C. :
To be placed for withdrawl on 17/12/2018.
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