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Bombay High Court

Pr Commissioner Of Income Tax - 20 vs J J Hospital And Grant Medical College ... on 10 December, 2018

Bench: Akil Kureshi, M.S. Sanklecha

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 800 OF 2016

 Pr Commissioner Of Income Tax - 20                       ....Appellants
              V/S
 J J Hospital And Grant Medical College                  ....Respondent

Employee Co-operative Credit Society Ltd Padma Divakar For Appellants CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 10th December, 2018 P.C. :

To be placed for withdrawl on 17/12/2018.
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