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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(b) in The Companies (Share Capital and Debentures) Rules, 2014

(b)the nature of such shares i.e. cumulative or non-cumulative, participating or non-participating , convertible or non-convertible