Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(5) in The Passports Rules, 1980 (5)[ A certificate of identity shall continue in force for a period of ten years from the date of its issue.] [ Substituted by G.S.R. 527(E), dated 9.7.2001 (w.e.f. 13.7.2001).]
