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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(1)(h) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(h)the qualification, the conditions of service and pay scale of the Registrar and other officers and servants under sub-section (3) of Section 33;