Calcutta High Court
Sanatan Kundu & Anr vs Carnation Industries Ltd & Ors on 14 January, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CS No. 607 of 2001
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SANATAN KUNDU & ANR.
Versus
CARNATION INDUSTRIES LTD & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 14th January, 2010.
The Court : None appears on behalf of the parties. The matter had earlier appeared in the warning list.
It appears that despite it being brought to the notice of the plaintiffs, the defects have not been removed. Since this is a suit of 2001, it would seem that the plaintiffs are not interested in proceeding with the matter. C.S.No.607 of 2001 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) sg.