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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(1) in Telangana Jagirdars Debt Settlement Act, 1952

(1)Notwithstanding any law, custom, contract, award or decree of a Court to the contrary the amounts found due under section 28 from a debtor shall be further scaled down in the manner hereinafter provided.