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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(1)(a) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(a)within twelve months from the date of issuance of the observations by the Board under regulation 6; or