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Allahabad High Court

Nikki Devi vs State Of U.P. And Another on 1 August, 2022

Author: Gautam Chowdhary

Bench: Gautam Chowdhary





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

Court No. - 83
 

 
Case :- APPLICATION U/S 482 No. - 20438 of 2022
 

 
Applicant :- Nikki Devi
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Shailesh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Gautam Chowdhary,J.
 

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