Allahabad High Court
Nikki Devi vs State Of U.P. And Another on 1 August, 2022
Author: Gautam Chowdhary
Bench: Gautam Chowdhary
HIGH COURT OF JUDICATURE AT ALLAHABAD Court No. - 83 Case :- APPLICATION U/S 482 No. - 20438 of 2022 Applicant :- Nikki Devi Opposite Party :- State of U.P. and Another Counsel for Applicant :- Shailesh Kumar Counsel for Opposite Party :- G.A. Hon'ble Gautam Chowdhary,J.
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