Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Goa - Subsection Section 52(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (4)The decisions of the Executive Council regarding malpractice cases shall be reported to the Board for information.
