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Himachal Pradesh High Court

Lovely vs . State Of H.P And Connected Matter on 28 February, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Lovely vs. State of H.P and connected matter .

Cr. Appeal Nos. 110 & 122 of 2022 Cr. Appeal No. 110 of 2022 28.02.2023 Present: None for the appellant.

Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Sr. Addl. A.Gs and Mr. J.S. Guleria, Dy. A.G for the respondent-State.

Cr. Apppeal No. 122 of 2022 Mr. Munish Dhatwalia, Advocate for the appellant.

Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Sr. Addl. A.Gs and Mr. J.S. Guleria, Dy. A.G for the respondent-State.

Since one of the appellants has already been released on bail, therefore, list these appeals as per there turn.






                                          ( Tarlok Singh Chauhan )
                                                    Judge


             February 28, 2023                ( Virender Singh )
                 (naveen)                           Judge




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