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State of Odisha - Section

Section 10 in Orissa News Media Accreditation Rules, 2006

10. Grant of Accreditation to Free Lance Journalists.

- The Committee may consider the grant of accreditation to an applicant not attached to any particular news media organization provided that such a person has at least 20 years experience as a full time working journalist and has a proven income of not less than Rs. 25,000/- per annum from Journalistic activities :Provided that the applicant shall submit two years original clippings on his/her credit lines, not less than 50 in numbers, at the rate of 4 numbers, per month which shall include publication in one large class newspaper.