Supreme Court - Daily Orders
Union Of India And Ors vs Sri S Balakrishnan And Ors on 19 September, 2017
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.1004 SECTION XII
(Chamber Matter)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 802/2017 In SLP(C) No. 25572/2015
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SRI S BALAKRISHNAN & ORS. Respondent(s)
(With appln(s) for c/delay in filing review petition, appln(s) for
oral hearing)
Date : 19-09-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
By Circulation
UPON perusing papers the Court made the following
O R D E R
Application for oral hearing rejected.
The review petition is dismissed on the ground of delay as well as on merit in terms of the signed order.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR CUM PS COURT MASTER
(Signed order is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.09.20 15:54:17 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO(s). 802 OF 2017 IN SLP (C) NO(s). 25572 OF 2015 UNION OF INDIA & ORS. Petitioner(s) VERSUS SRI S BALAKRISHNAN & ORS. Respondent(s) O R D E R Application for oral hearing rejected.
There is a delay of 406 days in filing the present review petition. The explanation offered in the application for condonation of delay is neither satisfactory nor reasonable. The application for condonation of delay is, therefore, rejected.
Even otherwise we have gone through the review petition and the connected records. We do not find any merit therein. The review petition is, therefore, dismissed both on the ground of delay and merit.
......................J. (J. CHELAMESWAR) ......................J. (ABHAY MANOHAR SAPRE) NEW DELHI SEPTEMBER 19, 2017